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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(e) in Incentives to Industries in Bihar, 1986

(e)Growth centres and infrastructural facilities in 'no industry districts"- The State Government, with suitable assistance from the Government of India and the IDBI, will develop growth centres in "No Industry Districts' so that industries are attracted in these areas and there is proper industrial growth. The districts selected for the purpose are: Purnea, Khagaria, Saharsa, Madhepura, Nalanda, Aurangabad and Bhojpur. All infrastructural facilities like road, water, electricity, school, post office etc. will be provided and the centre would be over an area of 200 acres if feasible at places selected for the purpose, in these districts.