Section 17(8) in Andhra Pradesh Para Medical Board Rules, 2006
(8)The Appellant-Institution shall cooperate and provide all the relevant information and necessary' assistance to the inspecting officers for expeditious and satisfactory completion of the inspection formalities. Refusal of entry of inspection teams to the Applicant-Institution and non-cooperation during inspection is liable for rejection of the application for recognition under the provisions of Section 24 (3) of the act.
