Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Uttar Pradesh - Subsection Section 17(2) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (2)Each Faculty shall comprise such departments as may be prescribed, and subjects of study shall be assigned to various departments by the Statutes.
