Himachal Pradesh High Court
State Of H.P. vs . Sudhir Urao & Others. on 31 August, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. Vs. Sudhir Urao & Others.
.
Criminal Appeal No.612 of 2015.
31.08.2022 Present: Mr. Kunal Thakur, Deputy Advocate General for the appellant.
Mr. Nikhil Chugh, Advocate for respondent No.1.
Non-bailable warrants of arrest issued
against respondent
r No.2 have been received back
unexecuted.
Learned Deputy Advocate General has submitted that sincere efforts are being made to trace respondent No.2.
Accordingly, let respondent No.2 be summoned through fresh non-bailable warrants of arrest for 28th December, 2022.
(Sabina) Judge (Sushil Kukreja) Judge August 31, 2022 (ps) ::: Downloaded on - 01/09/2022 20:06:41 :::CIS