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[Cites 1, Cited by 6]

Himachal Pradesh High Court

State Of H.P. vs . Sudhir Urao & Others. on 31 August, 2022

Bench: Sabina, Sushil Kukreja

State of H.P. Vs. Sudhir Urao & Others.

.

Criminal Appeal No.612 of 2015.

31.08.2022 Present: Mr. Kunal Thakur, Deputy Advocate General for the appellant.

Mr. Nikhil Chugh, Advocate for respondent No.1.






                              Non-bailable   warrants     of    arrest     issued

             against    respondent
                           r         No.2    have   been       received       back

             unexecuted.

Learned Deputy Advocate General has submitted that sincere efforts are being made to trace respondent No.2.

Accordingly, let respondent No.2 be summoned through fresh non-bailable warrants of arrest for 28th December, 2022.

(Sabina) Judge (Sushil Kukreja) Judge August 31, 2022 (ps) ::: Downloaded on - 01/09/2022 20:06:41 :::CIS