Himachal Pradesh High Court
State Of H.P. vs . Sudhir Urao And Others on 9 May, 2022
Bench: Sabina, Satyen Vaidya
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State of H.P. Vs. Sudhir Urao and others Cr.A. No. 612 of 2015 09.05.2022 Present: Mr. Kunal Thakur, Deputy Advocate General, for the appellant.
Mr. Nikhil Chugh, Advocate on behalf of Mr. Manoj Pathak, Advocate, for respondent No.1.
Nonbailable warrants of arrest issued against respondent No. 2 have been received back unexecuted.
Let respondent No. 2 be summoned through fresh nonbailable warrants of arrest for 31.08.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 9th May, 2022 (sushma) ::: Downloaded on - 09/05/2022 20:06:23 :::CIS