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Chota Nagpur Division - Section

Section 103 in Chota Nagpur Tenancy Act, 1908

103. Method of calculating present value of praedial conditions - When in any proceedings under this Act, it becomes necessary for a Court to calculate the value of any praedial condition such value shall be taken to be its average value during the ten years immediately prior to the proceedings, or during any shorter period for which evidence may be available.