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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in Punjab Superior Judicial Service Rules, 2007

(1)The members of the Service shall be entitled to such scales of pay as may be authorized by the Government from time to time. The scales of pay at present in force in respect of the members of the Service are given in Appendix 'C'.