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State of Punjab - Section

Section 14 in Punjab Superior Judicial Service Rules, 2007

14. Pay of members of the Service.

(1)The members of the Service shall be entitled to such scales of pay as may be authorized by the Government from time to time. The scales of pay at present in force in respect of the members of the Service are given in Appendix 'C'.
(2)The number of selection grade and super time scale posts are as given in the aforesaid appendix, as sanctioned by the Government from time to time.Part-V Miscellaneous