Section 12(2)(iii) in The Rajasthan Municipal Service Rules, 1963

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(iii) in The Rajasthan Municipal Service Rules, 1963

(iii)before appearing in the written examination or interview, where selection is made through only written examination or only interview, as the case may be.]

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State of Rajasthan - Subsection

Section 12(2)(iii) in The Rajasthan Municipal Service Rules, 1963