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Union of India - Section

Section 18 in The Port Of New Mangalore (Harbour Craft) Rules, 1976

18. Permissible loading of licensed harbour craft in fine and rough weather.

(1)No person shall load a licensed harbour craft with passengers or with animals or other cargo in contravention of the terms of its licence.
(2)No tindal of any licensed harbour craft shall permit any animal to be loaded, in it, unless the harbour craft has been provided with sand ballast or straw sufficient to form a flat floor and unless such other requirements as may be imposed by the Deputy Conservator in respect of the harbour crafts, have been complied with.
(3)Where animals are carried in a licensed harbour craft, no other cargo or passenger shall be carried therein.
(4)Passengers and cargo other than animals may be carried at the same time only in a licensed harbour craft propelled by mechanical or electrical power.