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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(2)No tindal of any licensed harbour craft shall permit any animal to be loaded, in it, unless the harbour craft has been provided with sand ballast or straw sufficient to form a flat floor and unless such other requirements as may be imposed by the Deputy Conservator in respect of the harbour crafts, have been complied with.