Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(3) in The Transport Of Animals Rules, 1978 (3)Transport of other species of animals, birds, fish, food stuff or poisonous materials, such as pesticides and insecticides, in the same cabin or compartment shall not be permitted.
