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Union of India - Section

Section 38 in The Transport Of Animals Rules, 1978

38.

(1)In view of the danger of infection, only monkeys of the same species shall be transported in the same cabin or compartment of the aircraft.
(2)Apparently sick or disabled monkeys exhibiting external injuries or infested with parasites shall not be transported.
(3)Transport of other species of animals, birds, fish, food stuff or poisonous materials, such as pesticides and insecticides, in the same cabin or compartment shall not be permitted.