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[Cites 0, Cited by 0] [Section 52A] [Entire Act]

State of Tamilnadu - Subsection

Section 52A(10) in Tamil Nadu Co-operative Societies Rules, 1988

(10)If any difficulty arises in giving effect to the provisions of rules 52, 52-A and 53 or in holding any election, the Election Commission, as occasion may require, may, by order do anything which appears to it necessary for the purpose of removing the difficulty.