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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2)(i) in The West Bengal University of Health Sciences Act, 2002

(i)three persons each one nominated by the Director of Medical Education and Research, West Bengal, the Director of Health Services, West Bengal, and the Director of Ayurveda, West Bengal;