Section 50(2) in The West Bengal University of Health Sciences Act, 2002
(2)For every college or institution managed and maintained by the State Government or local authority, there shall be a local advisory committee which shall consist of the following members-(i)three persons each one nominated by the Director of Medical Education and Research, West Bengal, the Director of Health Services, West Bengal, and the Director of Ayurveda, West Bengal;(ii)three teachers, elected in the manner as may be prescribed by the teachers of the college or institution;(iii)one non-teaching employee, elected in the manner as may be prescribed by the non-teaching employees of the college or institution;(iv)Principal-Member-Secretary.
