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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(2)
(i)The merit list of the candidates shall be prepared on the basis of the total marks obtained in Theory in the final year examination of Certificate Course after converting the total marks to 300 in case of TEB Certificate Holders or sum of Trade Theory and Workshop Calculation and Science in the final year examination of Certificate Course after converting the total marks to 300 in case of ITI Certificate Holders.
(ii)The criteria for deciding merit order in case of candidates having equal merit marks shall be in the following sequence, namely:-
(a)Total percentage marks obtained in practical in case of TEB Certificate Holders or percentage marks obtained in Trade Practical in case of ITI Certificate Holders;
(b)percentage marks of grand total obtained in case of TEB Certificate Course or percentage marks of grand total obtained in case of ITI Certificate Holders;
(c)total marks obtained in Mathematics in the Secondary School Certificate Examination (Standard X);
(d)total marks obtained in Science in the Secondary School Certificate Examination (Standard X);
(e)total marks obtained in Mathematics, Science and English in the Secondary School Certificate Examination (Standard X).