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State of Gujarat - Section

Section 13 in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

13. Reservations of Seats for Certificate Holders.

(1)The seats shall be reserved for the Certificate Holders in the ratio of 15:1 ( i.e. one seat shall be reserved per every fifteen seats of sanctioned seats ) for the corresponding Diploma Courses as mentioned in the Table as below :
Sr No. Qualifying Examination Corresponding Diploma Courses
TEB Certificate Course ITI Certificate Courses
1 2 3 4
1 (1) Computer AidedCivil and Architectural Drafting(2) Surveyor. (1) Draughtsmen Civil, (1) Civil Engineering(2) Architectural Assistant ship.
2 (1) Computer AidedMechanical Drafting,(2) Production andMaintenance Technician,(3) Press Tool andDye Making,(4) Advance Automobile Engineering. (1) Fitter,(2) Turner,(3) Machinist,(4) Refrigeration andAir-Conditioning Mechanic,(5) DraughtsmenMechanic,(6) MachinistGrinder,(7) Tool and DieMaker (Dies and Mould),(8) Tool and DieMaker (Press Tools, Jigs and Fixture),(9) Lift Mechanic(10) Machinist-ToolRoom(11) Machine ToolRoom(12) Tool Technology(13) Mechanic MotorVehicle(14) General Mechanic (1) Civil Engineering(2) Metallurgy,(3) FabricationTechnology,(4) PlasticEngineering(5) AutomobileEngineering(6) Mechatronics.
3 (1) Electrical Service Technician. (1) Wireman(2) Electrician.(3) Mechanic CumOperator Electronic Communication System(4) ElectronicsMechanic,(5) Mechanic inRadio & Television.(6) Mechanic ConsumerElectronics(7) Industrial Electronics (1) ElectricalEngineering.(2) Electronics andCommunication Engineering(3) Power Electronics.
4 (1) Textile Design (Printing). - (1) Textile Design.(2) Textile Processing Technology.
5 - (1) SpinningTechnician(2) TextileMechatronics(3) Weaving Technician (1) Textile Manufacturing and Technology
6 (1) Chemical Laboratory Technician. 1) MechanicMaintenance (Chemical Plant)(2) AttendantOperator (Chemical Plant)(3) LaboratoryAssistant (Chemical Plant),(4) Electro Platter. (1) ChemicalEngineering.(2) Petro Chemical Engineering.
7 - (1) InstrumentMechanic Chemical Plant(2) Instrument Mechanic. (1) Instrumentation and Control Engineering.
8 - (1) InformationTechnology and Electronic System Maintenance.(2) Mechanic Computer Hardware (1) InformationTechnology(2) Computer Engineering.
9 - (1) Radiology Technician (Radio Diagnosis andRadiotherapy ) (1) Biomedical Engineering
(2)
(i)The merit list of the candidates shall be prepared on the basis of the total marks obtained in Theory in the final year examination of Certificate Course after converting the total marks to 300 in case of TEB Certificate Holders or sum of Trade Theory and Workshop Calculation and Science in the final year examination of Certificate Course after converting the total marks to 300 in case of ITI Certificate Holders.
(ii)The criteria for deciding merit order in case of candidates having equal merit marks shall be in the following sequence, namely:-
(a)Total percentage marks obtained in practical in case of TEB Certificate Holders or percentage marks obtained in Trade Practical in case of ITI Certificate Holders;
(b)percentage marks of grand total obtained in case of TEB Certificate Course or percentage marks of grand total obtained in case of ITI Certificate Holders;
(c)total marks obtained in Mathematics in the Secondary School Certificate Examination (Standard X);
(d)total marks obtained in Science in the Secondary School Certificate Examination (Standard X);
(e)total marks obtained in Mathematics, Science and English in the Secondary School Certificate Examination (Standard X).
(3)Common merit list of group of Certificate Courses specified in column (2) and (3) of Table specified under sub-rule (1) for a corresponding Diploma Course, as specified in column (4) of said Table, shall be prepared.