Section 24E(8) in University of Rajasthan Act, 1946
(8)Each Board shall have a convener appointed by itself in the following order of preference from among its internal members, namely :(i)University Professors;(ii)Principals of post-graduate colleges being heads of departments or Principals of degree colleges who have held the office of the Principal of a post-graduate college and head of a department for at least five years;(iii)University Readers in subjects in which there is no University Professor;(iv)Principals of degree colleges being heads of departments;(v)Heads of post-graduate departments in colleges; and(vi)Heads of degree departments in colleges.(vii)[ Omitted.] [Omitted by the Rajasthan Secondary Education Act, 1957.][Explanation :-"Internal member" means a member who is a teacher in the University or in an affiliated college or an approved institution; and "external member" means one who is not an internal member.] [As amended by the Rajasthan Secondary Education Act, 1957.]