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[Cites 0, Cited by 0] [Section 24E(8)] [Section 24E] [Entire Act]

State of Rajasthan - Subsection

Section 24E(8)(ii) in University of Rajasthan Act, 1946

(ii)Principals of post-graduate colleges being heads of departments or Principals of degree colleges who have held the office of the Principal of a post-graduate college and head of a department for at least five years;