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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(10) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

10.1Domestic and Non-Domestic. - An applicant requesting a distribution company to provide new electric connection for general purpose (Domestic and Non-domestic) shall be allotted a priority number. In urban area, the company shall normally issue demand note within 21 days of receipt of application and shall release the connection within 30 days of receipt of demand note amount and completion of requisite formalities in urban area and within 45 days in rural area.Above time limit to release the connection after the receipt of demand note amount, will be subject to the condition that distribution system exists and connection is technically feasible. In case new distribution system is to be laid or existing distribution system is to be augmented, aforesaid time limit will count from the date, distribution system is laid/augmented & the likely duration will be conveyed in demand note.