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State of Rajasthan - Section

Section 10 in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

10. Release of New Electric Connection.

10.1Domestic and Non-Domestic. - An applicant requesting a distribution company to provide new electric connection for general purpose (Domestic and Non-domestic) shall be allotted a priority number. In urban area, the company shall normally issue demand note within 21 days of receipt of application and shall release the connection within 30 days of receipt of demand note amount and completion of requisite formalities in urban area and within 45 days in rural area.Above time limit to release the connection after the receipt of demand note amount, will be subject to the condition that distribution system exists and connection is technically feasible. In case new distribution system is to be laid or existing distribution system is to be augmented, aforesaid time limit will count from the date, distribution system is laid/augmented & the likely duration will be conveyed in demand note.
10.2Industrial Connection. - Industrial connections are to be released, in time bound manner as detailed below:Time Schedule
S.No.1 Item/Activity2 Time Limit (Within)3
1. Loads up to 60 HP
Issue of Demand Notice Within 21 days of receipt of application
Release of connection. Within 30 days after compliance of formalities/demand notice,if no augmentation is required otherwise 45 days.
2. Loads up to 60 HP and up to 300 KW
Issue of Demand Notice Within 30 days of receipt of application.
Release of connection. Within 60 days after compliance of Demand Notice.
3. Loads above 300 KW and up to 3000 KW.
Issue of feasibility clearance. Within 45 days of receipt of application.
Issue of Demand Notice Within 60 days of receipt of application.
Release of connection Within 75 days after compliance of Demand Notice/formalitiesby prospective consumers.
4. Loads above 3000 KW and up to 33 KV Supply.
Issue of feasibility clearance. Within 45 days of receipt of application.
Issue of Demand Notice Within 60 days of receipt of application
Release of connection. Within 90 days after completion of Demand Notice/formalitiesby prospective consumers.
5. 132 KV and higher voltage supply.
Issue of feasibility clearance. Within 90 days of receipt of application.
Issue of Demand Notice Within 120 days of receipt of application.
Release of connection. Within 90 days after completion of Demand Notice/formalitiesby the applicant if no forest clearance is involved.
Note. -The time mentioned in the schedule would be reckoned after completed application has been presented.Above time limit to release the connection after the receipt of demand note amount, will be subject to the condition that distribution system exists and connection is technically feasible in case new distribution system is to be laid or existing distribution system is to be augmented, aforesaid time limit will count from the date, distribution system is laid augmented & the likely duration will be conveyed in demand note.
10.3Agricultural Connections. - For agriculture connections, release of connection shall be subject to the provisions of the Annual Plan and approval of the investment by the Commission. The Annual Plan shall incorporate police directive, if any, issued by the State Government. Time limit to release the connection under this category will be 120 days from receipt of payment of demand note or due date of demand note, whichever is later, subject to the condition that distributing system exists and connection is technically feasible. In case a new distributing system is to be laid, time shall be reckoned from the date of energizing of the distributing system.