Section 36(5) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015
(5)Time of Day tariff shall be introduced in a phased manner, wherein in phase 1 it would be compulsory for HT Consumers, in phase 2 - compulsory for LT consumers consuming more than 25 KW and in phase 3 compulsory for LT consumers consuming more than 10 KW.Part - IX Miscellaneous
