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[Cites 0, Cited by 0] [Section 73H(12)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(12)(b) in The M.P. Factories Rules, 1962

(b)Before authorising a locomotive or wagon to be moved, the shunting jamadar shall satisfy himself that no person is under or in between or in front of the locomotive or wagon.