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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(a)Serving or retired officers of the rank of Additional Secretary and above of the Central Government or Officers of the reputed Government Institutions;