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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(74) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(74)"Wheeling Business" means the business of wheeling of electricity by way of operating and maintaining a distribution system for conveyance of electricity in the area of supply of the Distribution Licensee.