Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Uttar Pradesh - Subsection Section 30(1)(c) in The U.P. Harcourt Butler Technical University Act, 2016 (c)All the Deans of University, the Dean of Academic Affairs shall be Member Secretary;