Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73H(4)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(4)(vi) in Maharashtra Factories Rules, 1963

(vi)Breaking of vacuum, if the process is done under vacuum, on account of consideration of special hazards inherent in the process, shall be done only with nitrogen, other suitable inert gas or steam. Compressed air 'connection to the manifolds of the vessel equipment shall be avoided.