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Himachal Pradesh High Court

Rajinder Singh Chandel vs . Hpscmpf & Anr on 29 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Rajinder Singh Chandel vs. HPSCMPF & Anr CWP No. 4029 of 2022 a/w CWP No. 4700 of 2022 .

29.07.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner(s).

Mr. Imran Khan, Advocate, for respondent No.1.

Mr. Ashok Sharma, Advocate General with Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for respondent No.2.

r Learned counsel for respondent No.1 has placed on record instructions.

Confronted with this, learned counsel for the petitioner prays for and is granted two day's time to obtain instructions. List on 1st August, 2022.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 29th July, 2022 (himani) ::: Downloaded on - 29/07/2022 20:05:36 :::CIS