Section 14(1)(b) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

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Union of India - Subsection

Section 14(1)(b) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

(b)for the chairperson, shall be the Central Government.