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[Cites 0, Cited by 2] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in Maharaja Ranjit Singh State Technical University Act, 2014

(2)The State Government may transfer from all available funds of the Punjab Technical University, Jalandhar to the Maharaja Ranjit Singh State Technical University, Bathinda in the ratio of 50:50.