Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 953] [Entire Act] Bengal Presidency - Subsection Section 953(b) in Police Regulations, Bengal , 1943 (b)No unauthorized ornament or emblem is to be worn in uniform. If fountain pens, pencils and watches are carried the clips and chains should not be visible. .
