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Bengal Presidency - Section

Section 953 in Police Regulations, Bengal , 1943

953. Responsibility of officers for the dress of their subordinates. [§ 12, Act V, 1861].

(a)All officers are responsible that those subordinate to them are clean and properly dressed when on duty. Before detailing any subordinate for duty, the officer detailing him shall inspect him and see that he is correctly, cleanly and tidily dressed.
(b)No unauthorized ornament or emblem is to be worn in uniform. If fountain pens, pencils and watches are carried the clips and chains should not be visible. .
V. - Supply and Maintenance of Kits