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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(6) in West Bengal Electrical Licensing Rules, 2017

(6)No application for new or further Workman's Permit will henceforth be entertained from the candidates attaining the age of 60 years and above. In cases for 60 years and above, production/submission of medical fitness certificate is mandatory for renewal of Workman's Permit or Licence. However, any Workman's Permit or Licence of a person is liable to be ceased/canceled upon attaining his age of 65 years.