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[Cites 1, Cited by 11]

Bombay High Court

Sir Mohammed Yusuf Trust (A)Haroun Alim ... vs K Raheja Corp Pvt Ltd And 2 Ors And Harmony ... on 9 October, 2019

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 350 OF 2013
                          In
                  SUITS 143 OF 2013

 K. Raheja Corp. Pvt. Ltd. And Anr                    ....Petitioner
            V/S
 Sir Mohd. Yusuf Trust And Ors                     ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 933 OF 2013 In SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And 5 Ors V/S M/s K Raheja Corp Pvt Ltd And 2 Ors ....Respondent WITH CHAMBER SUMMONS NO. 811 OF 2019 In SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And 5 Ors V/S K Raheja Corp Pvt Ltd And 2 Ors And Maple ....Respondent Leaf Co Operative Housing Soc. Ltd. (applicant) WITH CHAMBER SUMMONS NO. 814 OF 2019 In Page 1/3 ::: Uploaded on - 09/10/2019 ::: Downloaded on - 10/10/2019 03:35:02 ::: SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And 5 Ors V/S M/s K Raheja Corp Pvt Ltd And 2 Ors And ....Respondent Sunset Ii Co-operative Housing Society Ltd (applicant) WITH CHAMBER SUMMONS NO. 867 OF 2019 In SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And Ors V/S K Raheja Corp Pvt Ltd And 2 Ors And Harmony ....Respondent Co-operative Housing Society Ltd. (applicant) Mr. Vishal Kanade a/w Mr. Zubin Narielwala and Ms. Ankit Kothari i/b Hariani and Co. for Plaintiff in S/143/2013 and for Defendant Nos. 1 and 2 in S/401/2013; Mr. Pierre Fernandes i/b Ivor Peter Dcruz for Plaintiff in S/401/2013 and for Defendant in S/143/2013; Ms. P, Samuel for Applicant in CHS/814/2019, CHS/818/2019 and CHS/867/2019;

Ms. Geeta Shastri, AGP for State of Maharashtra.

CORAM : B.P. COLABAWALLA, J DATE : 9th October, 2019 Page 2/3 ::: Uploaded on - 09/10/2019 ::: Downloaded on - 10/10/2019 03:35:02 ::: P.C. :

At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 13/11/2019 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 09/10/2019 ::: Downloaded on - 10/10/2019 03:35:02 :::