Bombay High Court
Sir Mohammed Yusuf Trust (A)Haroun Alim ... vs M/S K Raheja Corp Pvt Ltd And 2 Ors on 18 September, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 350 OF 2013
In
SUITS 143 OF 2013
K. Raheja Corp. Pvt. Ltd. And Anr ....Petitioner
V/S
Sir Mohd. Yusuf Trust And Ors ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 933 OF 2013 In SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And 5 Ors V/S M/s K Raheja Corp Pvt Ltd And 2 Ors ....Respondent WITH CHAMBER SUMMONS NO. 811 OF 2019 In SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And 5 Ors V/S K Raheja Corp Pvt Ltd And 2 Ors And Maple ....Respondent Leaf Co Operative Housing Soc. Ltd. (applicant) WITH CHAMBER SUMMONS NO. 814 OF 2019 In Page 1/3 ::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 04:47:36 ::: SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And 5 Ors V/S M/s K Raheja Corp Pvt Ltd And 2 Ors And ....Respondent Sunset Ii Co-operative Housing Society Ltd (applicant) WITH CHAMBER SUMMONS NO. 867 OF 2019 In SUITS 401 OF 2013 Sir Mohammed Yusuf Trust (a)haroun Alim A R ....Petitioner Yusuf And Ors V/S K Raheja Corp Pvt Ltd And 2 Ors And Harmony ....Respondent Co-operative Housing Society Ltd. (applicant) Mr Zubin Narielwala i/b Hariani And Co for plaintiff in S-143/2013 n Defendant in S-401/2013 Mr Ivor P D\'Cruze for plaintiff in S-401/2013 n Defendant in S-143/201 3 Ms Priscilla S Nadar for Applicant in CHS-811/2019, CHS-814/2019, CHS-867/2019 CORAM : B.P. COLABAWALLA, J DATE : 18th September, 2019 Page 2/3 ::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 04:47:36 ::: P.C. :
At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 09/10/2019 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 04:47:36 :::