Section 8 in The Rajasthan Municipalities Registration of Electors Order, 1974
8. Publication of roil in draft.
(1)As soon as the roll for a Ward of a Municipality is ready, the Electoral Registration Officer shall publish it in draft by making a copy thereof available for inspection.-(a)at his office, and(b)at the office of the Municipality concerned and by displaying a notice in Form 2 at the aforesaid places and at two conspicuous places in each ward.(2)The Electoral Registration Officer may also give such further publicity to the notice in Form 2 as he may consider necessary.
