Section 8(1) in The Rajasthan Municipalities Registration of Electors Order, 1974
(1)As soon as the roll for a Ward of a Municipality is ready, the Electoral Registration Officer shall publish it in draft by making a copy thereof available for inspection.-(a)at his office, and(b)at the office of the Municipality concerned and by displaying a notice in Form 2 at the aforesaid places and at two conspicuous places in each ward.
