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[Cites 0, Cited by 0] [Section 502] [Entire Act]

State of Odisha - Subsection

Section 502(2) in The Orissa Municipal Corporation Act, 2003

(2)The Corporation shall establish innovative incentive schemes for those communities that show good performance improving school attendance particularly in relation to the female child in both the formal and non-formal systems and shall make provision for establishing day creche facilities in all slums to enable women to participate fully in the labour market.