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State of Odisha - Section

Section 502 in The Orissa Municipal Corporation Act, 2003

502. Education for slum children.

(1)The Corporation shall focus on increasing the school enrollment at Primary level, reducing school dropout rates particularly for girls and supplementing formal school education with coaching assistance to assist slum children to join the formal schooling system.
(2)The Corporation shall establish innovative incentive schemes for those communities that show good performance improving school attendance particularly in relation to the female child in both the formal and non-formal systems and shall make provision for establishing day creche facilities in all slums to enable women to participate fully in the labour market.