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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Manipur - Subsection

Section 52(2)(g) in Manipur International University Act, 2018

(g)all such sums of money or other property, real or personal, as may accrue to, or be received by, the University by way of fees, grants, subsidies, contributions, donations, subscriptions, rents, interest or royalties from any Government any authority, any organization or from any person;