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[Cites 0, Cited by 3] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3) in The Bihar Land Reforms Act, 1950

(3)It shall come into force on such date [ ] [The Act came into force on the 25th September, 1950 see notification No. 5067. L. R., dated 24.9.1950. President's assent published in Bihar Gazette (extraordinary) dated 25.9.1950.] as the State Government may, by notification, appoint in this behalf.