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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1)(a) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(a)At any enrolment centre with the assistance of the operator: The Head of the Family or any member of the family shall be bio-metrically authenticated through Aadhaar number authentication and shall be required to provide the documents in support of the information sought to be updated.