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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(1)The process of updating family's Demographic Information, photographs and record of entitlements in the BRDH may be carried out through the following modes, namely: -
(a)At any enrolment centre with the assistance of the operator: The Head of the Family or any member of the family shall be bio-metrically authenticated through Aadhaar number authentication and shall be required to provide the documents in support of the information sought to be updated.
(b)Online: The Head of the Family or any member of the family shall be authenticated through One Time Pin upon submission of Bhamashah Identification number and registered mobile phone number or Bhamashah Identification number and Aadhaar number. Authentication will be carried out through a One-time Password sent to the registered mobile number and shall be required to provide the documents in support of the information sought to be updated.