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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Nagaland - Subsection

Section 34(1)(xi) in The Global Open University (Nagaland) Act, 2006

(xi)manage and regulate finances, accounts, investments property, business and all other administrative affairs of the University and appoint for that purpose, agents;