Section 6 in The M.P. State Aid to Industries Rules, 1959
6.
(1)The State Government shall in each case on the recommendation of the Committee, determine a period not exceeding 20 years for the guarantee of a minimum return under clauses (c), (d) and (e) of Section 9 of the Act.(2)At the expiration of the period of guarantee fixed under sub-rule (1) the State Government may, on a recommendation in this behalf, by the Committee, grant an extention of the period of guarantee for a period not exceeding five years.
