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[Cites 0, Cited by 0] [Section 28B(9)] [Section 28B] [Entire Act]

State of Rajasthan - Subsection

Section 28B(9)(ii) in The Rajasthan Administrative Service Rules, 1954

(ii)Where the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.