Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Assam - Subsection

Section 84(1)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)National Heritage zones consisting of places of pilgrimage and worship (like Satra, Namghar, Develaya, Mandir, Math, Masjid, Dargah, Gurudwara, Church) and sites of historical and culture importance;