Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(2)(d) in Kerala Finance Act, 2007

(d)sub-clause (ii) of clause (a) and sub-clauses (vi) and (xi) of clause (b) of sub¬section (13) of section 7 of this Act shall be deemed to have come into force on the 1st day of May, 2007;