Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Madhya Pradesh - Subsection Section 80(b) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (b)Smoking on board the passenger vessel driver by petrol engines shall not be permitted, and notices prohibiting smoking should be posted up in a conspicuous part of the vessel.
